Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(9) in The Bombay Shops and Establishments Act, 1948 (9)The registration certificate shall be prominently displayed at the premises of the establishment.]
