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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(3)(b) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(b)Consider the scheme, having regard to the factors referred to in sub-section (7), and submit the scheme, together with its recommendations thereon, to the State Government.