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State of Andhra Pradesh - Section

Section 92 in The Andhra Pradesh Reorganisation Act, 2014

92. Successor States to follow principles, guidelines, etc., issued by Central Government.

- The principles, guidelines, directions and orders issued by the Central Government, on and from the appointed day, on matters relating to coal, oil and natural gas, and power generation, transmission and distribution as enumerated in the Twelfth Schedule shall be implemented by the successor States.