Central Information Commission
Mr.Mohd Ahmad vs Ministry Of Railways on 31 August, 2012
In the Central Information Commission
at
New Delhi
File No: CIC/AD/C/2012/000987
CIC/AD/C/2012/000988
Date of Hearing : August 31, 2012
Date of Decision : August 31, 2012
Parties:
Applicant
(1) Shri Mohammad Ahmad (Case No.CIC/AD/C/2012/000987)
1550/ERE Building
Diesel Shed Road
Ratlam 457 001
(2) Shri Naushad Khan (Case No.CIC/AD/C/2012/000988)
27 Samata Nagar
Near Masjid
Anand Colony
Ratlam
Shri Naushad Khan was heard through audio as the VC could not be connected.
Respondents
Railway Recruitment Board
O/o Sr. Personnel Officer
1st Floor, Chief project Manager
Conversion, P.D.Melo Road
Badi Bander
Mumbai 10
Represented by : Shri S.D.Lokare, Sr. Personnel Officer (Rectt.)
NIC Studio, Mumbai
Information Commissioner : Mrs. Annapurna Dixit
___________________________________________________________________
In the Central Information Commission
at
New Delhi
File No: CIC/AD/C/2012/000987
CIC/AD/C/2012/000988
ORDER
1. The Complainants approached the Commission with their petitions dt.21.3.12 aggrieved at the denial of information by the PIO dated 5.12.11 in response to their RTI applications dated 28.10.11 wherein they had sought information against six points with regard to Employment Notification No.1/2007(RRC/WB). The Applicants had sought the same information in the two RTI applications including details of marks received by them against each question, cut off marks of various categories of candidates, the total number of candidates who appeared for the selection test and number selected etc.
2. During the hearing, the Respondent submitted that since the selection process is not yet over, information cannot be furnished. When queried by the Commission as to how much more time it will take to complete the selection process the Respondents stated that it will take another two to three months.
3. The Commission accordingly directs the PIO to furnish point wise information to the Complainants as and when the selection process is completed and definitely within three weeks of announcement of the results, to the Complainants.
4. The complaints are disposed off with the above directions.
(Annapurna Dixit) Information Commissioner Authenticated true copy (G. Subramanian) Deputy Registrar Cc
1. Shri Mohammad Ahmad 1550/ERE Building Diesel Shed Road Ratlam 457 001
2. Shri Naushad Khan 27 Samata Nagar Near Masjid Anand Colony Ratlam
3. The Public Information Officer Railway Recruitment Board O/o Sr. Personnel Officer 1st Floor, Chief project Manager Conversion, P.D.Melo Road Badi Bander Mumbai 10
4. Officer in charge, NIC