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[Cites 0, Cited by 0] [Section 292(1)] [Section 292] [Entire Act]

State of Uttar Pradesh - Subsection

Section 292(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)overhang, jut or project into, or in any way encroach upon or obstruct in any way the safe or convenient passage of the public along, any street, or