Section 35(8) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
(8)Immediately after all the nomination papers have been scrutinised-and decisions accepting or rejecting the same have been recorded, the Returning Officer shall prepare ward wise or constituency-wise lists of candidates whose nominations have been accepted in Form 5 and affix the lists on the notice board of his office, duly recording the date and time of affixture below his signature.
