Section 48(1)(a) in The Orissa Excise Rules, 1965

[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(1)(a) in The Orissa Excise Rules, 1965

(a)to any Railway servant or the driver of motor vehicle at the time he is on duty, to any Excise or Police Officer below the rank of a Sub-Inspector or any village Choukidar being in uniform, any vagrant under Police escort, or any insane person by any licensed vendor or by the agent or servant of any licensed vendor; or

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State of Odisha - Subsection

Section 48(1)(a) in The Orissa Excise Rules, 1965