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[Cites 0, Cited by 1] [Section 36] [Entire Act]

State of Uttarakhand - Subsection

Section 36(6) in Uttaranchal School Education Act, 2006

(6)The selection Committee shall prepare a list containing in order of preference the names as far as possible of three candidates for a post found by it to be suitable for appointment and shall communicate its recommendation together with such list to the CoMmittee of Management.