Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(2)(xvii) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(xvii)the manner of displaying information of the clinical establishments having complied with the minimum standards for filing of objection under section 23;