Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Assam - Subsection Section 26(6) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (6)The Board shall after having satisfied on examination of the application, grant the consent to the applicant with or without any condition in Form II.
