Supreme Court - Daily Orders
Vishal @ Sonu Rajendra Srivastava vs State Of Maharashtra on 24 July, 2014
j IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) NO. 377 OF 2014
IN
SPECIAL LEAVE PETITON(CRL.) NO. 9205 OF 2013
VISHAL @ SONU RAJENDRA SRIVASTAV ...PETITIONER
(S)
VERSUS
STATE OF MAHARASHTRA ...RESPONDENT
(S)
ORDER
Delay condoned.
Crl.M.P. No. 12461 of 2014 for exemption from filin g certified copy of the impugned order is granted.
By this petition, the petitioner seeks review of the order dated November 19, 2013.
We have carefully considered the Review Petition and the available material. No ground is made out for review of the said order.
Review Petition is, accordingly, dismissed.
............................... ...........CJI.
(R.M. LODHA) ............................... ............J. (RANJANA PRAKASH DESAI) Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.26 04:18:07 IST Reason: NEW DELHI; ...............................
............J.
JULY 24, 2014 (RANJAN GOGOI)
CHAMBER MATTER SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 377/2014 In SLP(Crl) No. 9205/2013 9205/2013 VISHAL @ SONU RAJENDRA SRIVASTAV Petitioner(s) VERSUS STATE OF MAHARASHTRA Respondent(s) (with appln. (s) for c/delay in filing review petition and exemption from filing c/c of the impugned order and office report) Date : 24/07/2014 This petition was circulated today. CORAM :
HON’BLE THE CHIEF JUSTICE HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI HON’BLE MR. JUSTICE RANJAN GOGOI By Circulation UPON hearing counsel the Court made the following O R D E R Review Petition is dismissed in terms of signed order.
(PARDEEP KUMAR) (RENU DIWAN)
AR-cum-PS COURT MASTER
[SIGNED ORDER IS PLACED ON THE FILE]