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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(a) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(a)to the repayments of debts incurred by the Council for the purposes of this Act and the Rules and Regulations made thereunder;