Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 3 October, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-9
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
VS
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 3rd October, 2024.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv. Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff The Court:- Adjourned to 18th December, 2024 for submission of report by the Special Referee.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)