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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Arms Rules, 2016

(3)The arms and ammunition shall be displayed or stored under the control of the appointed curator of the museum or a person authorized thereto in writing by the curator, who shall ensure that necessary steps are taken to prevent any unauthorized access and the loss of the arms and ammunition.