Karnataka High Court
Syed Sadat Dharvesh vs M/S Tata Capital Financial Services Ltd on 10 June, 2024
Author: M.Nagaprasanna
Bench: M.Nagaprasanna
-1-
NC: 2024:KHC:20543
CRL.P No. 2801 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF JUNE, 2024
BEFORE
THE HON'BLE MR JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO. 2801 OF 2022
BETWEEN:
SYED SADAT DHARVESH
S/O BASHEERSAB DHARVESH
AGED ABOUT 29 YEARS
NO.714/1, 1ST MAIN, 1ST CROSS
NEAR ANGANAVADI KENDRA
CHALUVADI KERI
JAGALUR
DAVANAGERE DISTRICT - 577 001
...PETITIONER
(BY SRI. HIREMATHAD MAHESHAIAH RUDRAYYA, ADVOCATE)
AND:
M/S TATA CAPITAL FINANCIAL SERVICES LTD.
(EARLIER KNOWN AS TATA CAPITAL LTD.)
NO.62, RICHMOND ROAD
Digitally signed
by 2ND FLOOR, PRESTIGE CORNICHE,
MARIGANGAIAH ABOVE SAPPHIRE TOS
PREMAKUMARI NEAR LIFE STYLE
Location: HIGH BENGALURU-560025
COURT OF
KARNATAKA REP. BY ITS MANAGER LEGAL AND PA HOLDER
MR B MADHU KUMAR S M
[email protected]
MOB NO-9513907360
...RESPONDENT
THIS CRL.P IS FILED U/S.482 CR.P.C PRAYING TO 1. QUASH
THE CRIMINAL PROCEEDINGS IN PRIVATE COMPLAINT IN CC NO.
593/2020 PUNISHABLE U/S 138 OF NI ACT, PEDING BEFORE THE XI
ADDITIONAL SCJ AND ACMM AT BENGALURU CITY (SCCH-12)
PRODUCED AT ANNEXURE-C.
-2-
NC: 2024:KHC:20543
CRL.P No. 2801 of 2022
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel appearing for the petitioner files a memo seeking to withdraw the petition.
In terms of memo, the petition is disposed as withdrawn.
Sd/-
JUDGE KG List No.: 1 Sl No.: 3