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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Cinemas (Regulation) Rules, 1964

(2)The licensee or some responsible person nominated by him in writing for the purpose shall be in general charge of the licensed premises and cinema during the whole time that any exhibition is in progress.