Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 28 in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995 28. Publication of order of suspension and cancellation of certificate.- The order of suspension or cancellation of certificate under this Chapter shall be published by the Board in at least two daily newspapers.
