Delhi High Court - Orders
Jcb India Ltd vs Deputy Commissioner Of Income Tax ... on 12 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 525/2017
+ W.P.(C) 6058/2017
JCB INDIA LTD. ..... Petitioner
Through: Mr.M.S.Syali, Sr.Advocate with
Mr.Mayank Nagi & Mr.Tarun Singh,
Advocates
versus
DEPUTY COMMISSIONER OF
INCOME TAX CIRCLE 13(1) NEW DELHI ..... Respondent
Through: Mr.Ruchir Bhatia, Sr.Std.Counsel
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.02.2019 At joint request, list on 17th May, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 12, 2019 „hkaur‟