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[Cites 0, Cited by 0] [Section 40A(1)] [Section 40A] [Entire Act]

State of Tamilnadu - Subsection

Section 40A(1)(b) in Chennai City Police Act, 1888

(b)in the auditorium, that is to say, in that portion of the enclosed place or building in which accommodation is provided for members of the public: