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[Cites 0, Cited by 0] [Section 57B(6)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(6)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)An individual or a group of borrower shall have the right to become member of a primary agricultural credit co-operative society under sub-section (1) of Section 19.