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Calcutta High Court

Zoom Developers Pvt. Ltd. & Anr vs S.P. Minerals on 6 April, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                              AP No. 204 of 2011

                         IN THE HIGH COURT AT CALCUTTA

                     Ordinary Original Civil Jurisdiction

                                 ORIGINAL SIDE




   ZOOM DEVELOPERS PVT. LTD. & ANR.

       Versus

   S.P. MINERALS



   BEFORE:

   The Hon'ble JUSTICE I. P. MUKERJI

   Date : 6th April, 2011.


                                   MR.DEEPNATH ROY CHOWDHURY, MS.D.DUTTA,
                                   ADVOCATES FOR THE PETITIONERS
                                   MR.JISNU CHOWDHURY, MR.S.BANERJEE,
                                   MR.D.BHATTACHARYYA,ADVOCATE FOR RESPONDENT

The Court : List this appliation on 13th April, 2011. The order made on 5th April, 2011 will continue until further orders.

All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.

(I. P. MUKERJI, J.) Sb.A.R(C.R.)