Calcutta High Court
Zoom Developers Pvt. Ltd. & Anr vs S.P. Minerals on 6 April, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 204 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ZOOM DEVELOPERS PVT. LTD. & ANR.
Versus
S.P. MINERALS
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 6th April, 2011.
MR.DEEPNATH ROY CHOWDHURY, MS.D.DUTTA,
ADVOCATES FOR THE PETITIONERS
MR.JISNU CHOWDHURY, MR.S.BANERJEE,
MR.D.BHATTACHARYYA,ADVOCATE FOR RESPONDENT
The Court : List this appliation on 13th April, 2011. The order made on 5th April, 2011 will continue until further orders.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I. P. MUKERJI, J.) Sb.A.R(C.R.)