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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(n) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(n)"Verification Centre" means, the DIET concerned as shown in the Table at Rule 2 (m) where the verification of documents shall be conducted and which shall be notified by the DEECET Committee.