Section 1 in Ladakh Autonomous Hill Development Councils Act, 1997
1. Short title extent and commencement.
(1)This Act may be called the Ladakh Autonomous Hill Development Councils Act, 1997.(2)It extends to the whole of districts of Leh and Kargil in the State of Jammu and Kashmir.(3)It shall be deemed to have come into force with effect from 1st June, 1995.
