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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(1)(f) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001

(f)If any bottle is found in the licensed premises on which minimum retail price is not printed.