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Union of India - Section

Section 1 in The Textile Undertakings (Nationalisation) Act, 1995

1. Short title and commencement. -

(1)This Act may be called the Textile Undertakings (Nationalisation) Act, 1995.
(2)The provisions of sections 31 and 32 shall come into force a once and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of April, 1994.