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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Electricity Regulatory Commission (Fees for Petitions) Regulations, 2005

(4)The fees received by the Commission under these regulations shall be deposited in a bank account to be maintained by the Commission at such bank and in such branches as the Commission may direct from time to time.