Madhya Pradesh High Court
Keshava Prasad Pandey vs The State Of Madhya Pradesh on 22 January, 2015
<font size="4"> <div style="width: 600px; background-color: white; height: 500px; margin: 0px auto; word-wrap: break-word;" id="ggg" onkeypress="return nb(event)" onmouseup="checkStat()" contenteditable="true"> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 0.07in; page-break-before: always" align="CENTER"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><u><b>Cr.R. No.642/2010</b></u></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="LEFT"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><u><b>22/01/2015</b></u></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> Shri Pawan Gurjar, learned counsel for the applicant-accused.</span></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> </span></span></span></font></font><font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal">This criminal revision has been filed under Section 397 read with Section 401 of Cr.P.C. by the applicant-accused being aggrieved vide order dated 07.04.2010 whereby the application filed under 319 of the Cr.P.C was allowed against the applicant-accused to have impleaded him as accused in the case.</span></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> More than four years have lapsed, proceedings of the trial Court are not stayed by this Court.</span></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> As prayed by learned counsel for the applicant, two weeks time is granted to file the certified copy of the last order sheet.</span></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 150%" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> List after four weeks. </span></span></span></font></font><font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> </span></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 0.07in" align="JUSTIFY"> <font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal"> </span></span></span></font></font><font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><b> (M.K. Mudgal)</b></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 0.07in" align="LEFT"> <span style="text-decoration: none"> </span><font face="ariel, serif"><font style="font-size: 13pt" size="3"><span style="font-style: normal"><span style="text-decoration: none"><b> Judge</b></span></span></font></font></p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 0.07in" align="LEFT"> <br> </p> <p style="margin-right: 0.26in; margin-bottom: 0in; line-height: 0.07in" align="LEFT"> <font face="ariel, serif"><font size="2"><span style="font-style: normal"><span style="text-decoration: none"><span style="font-weight: normal">mn</span></span></span></font></font></p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>