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State of Madhya Pradesh - Section

Section 27J in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

27J. Transfer of property during proceedings.

- No owner shall have power, during the continuance of the consolidation proceedings, to transfer or otherwise deal with any part of his original holding or land so as to affect the rights of any other owner thereto under the scheme of consolidation.