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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(a) in Rules for Admission and Enrolment of Advocates on the Roll of the Bar Council of Rajasthan (1965)

(a)MICR D.D. No.............Date...............on the Bank of.............for Rs. 1670/- in favour of "Secretary, Bar Council of Rajasthan" payable at Jodhpur.