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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

7. Commencement of business.

- Every Licensee shall commence his business from the 1st October or such other date as may be specified in the license and shall keep the shop open every day during the hours fixed till the expiry of the term of license. Unless the closure of the shop is ordered by the competent authority for the period specified by him.Explanation. - A toddy shop shall not be deemed to be open unless it keeps always in the shop toddy to the extent of daily requirements.