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Union of India - Section

Section 1 in The Indian Easements Act, 1882

1. Short title

.This Act may be called The Indian Easements Act, 1882.Local extent.It extends to the territories respectively administered by the Governor of Madras in Council and the Chief Commissioners of the Central Provinces and Coorg.Commencement.And it shall come into force on the first day of July, 1882.