Bombay High Court
Nilesh Ramchandra Kshirsagar vs The State Of Maharashtra And Others on 5 August, 2021
Bench: Ravindra V. Ghuge, S.G. Mehare
1 7863.20wp etc.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
928 WRIT PETITION NO.7863 OF 2020
TUAKRAM DEORAM THAKUR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Sushant C Yeramwar AND 929 WRIT PETITION NO.6289 OF 2021 WITH WP/3745/2019 WITH CA/5667/2021 IN WP/3745/2019 MULA EDUCATION SOCIETY SONAI THR ITS SECRETARY UTTAMRAO MURLIDHAR LONDHE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Sapkal Sandip R AND 931 WRIT PETITION NO.832 OF 2014 DATTATRAYA GANPATRAO THAKUR VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Dhaware Rajkumar B. AND 934 WRIT PETITION NO.1262 OF 2014 ALL SPECIAL ASSISTANT PUBLIC PROSECUTOR ASSOCIATION, SANGALI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocates for Petitioner : Talekar S.B. And U.R. Awate AND 936 WRIT PETITION NO.1389 OF 2014 NILESH RAMCHANDRA KSHIRSAGAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Thombre S. S. ::: Uploaded on - 06/08/2021 ::: Downloaded on - 25/09/2021 07:53:57 ::: 2 7863.20wp etc.odt AND 937 WRIT PETITION NO.1632 OF 2014 KISHOR PRABHAKAR BAWASKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocates for Petitioner : Barlinge S.R. And P.V. Suryawanshi AND 938 WRIT PETITION NO.1636 OF 2014 NITIN BHIKAN SAINDANE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocates for Petitioner : Barlinge S.R. And P.V. Suryawanshi AND 941 WRIT PETITION NO.2071 OF 2014 PAVAN GOVINDA CHAUDHARI AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Joshi Milind M. AND 942 WRIT PETITION NO.2075 OF 2014 MEERA MADHUKARRAO SIRDESHPANDE VERSUS THE STATE OF MAHARASHTREA AND OTHERS ...
Advocates for Petitioners : Jahagirdar Virendra V. & Shripad Kulkarni AND 943 WRIT PETITION NO.2081 OF 2014 PURBHAJI WAMAN KALE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Suryawanshi Kamlakar J.
AND 944 WRIT PETITION NO.2125 OF 2014 LOKJAGRUTI SHIKSHAN SANSTHA, WALANDI AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ::: Uploaded on - 06/08/2021 ::: Downloaded on - 25/09/2021 07:53:57 ::: 3 7863.20wp etc.odt ...
Advocate for Petitioners : Gunale V.D. AND 948 WRIT PETITION NO.2611 OF 2014 WITH WP/2632/2014 RAMBHAU KESHAVRAO GAWALEE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Bayas Anandsing AND 949 WRIT PETITION NO.2710 OF 2014 NILESH VILAS THAKUR VERSUS THE MAHARASHTRA STATE ELECTRICITY AND OTHERS ...
Advocate for Petitioner : Phatale Sagar S Mr S. B. Yawalkar, Mr P. S. Patil, Mr S. R. Yadav-Lonikar, Mr S. B. Pulkundwar and Mr S. G. Sangle, A.G.Ps. for respondents/State CORAM : RAVINDRA V. GHUGE AND S.G. MEHARE, JJ DATE : 5th August, 2021 P.C.
1. All office objections shall be removed on or before 20 th August, 2021, failing which the petitions in which office objections are not removed, shall stand dismissed without reference to the Court, on 21 st August, 2021.
2. Interim relief, if any, shall continue.
[S.G. MEHARE, J.] [RAVINDRA V. GHUGE, J.] amj ::: Uploaded on - 06/08/2021 ::: Downloaded on - 25/09/2021 07:53:57 :::