Patna High Court - Orders
Navendra Jha vs The Union Of India & Ors on 3 April, 2015
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.3349 of 2004 (3) dt.03-04-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3349 of 2004
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Navendra Jha
.... .... Petitioner/s
Versus
The Union of India & Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Purushottam Jha
For the Respondent/s : Mr. (Sc8)
Mr. Kaushal Kumar Jha
Mr. Amit Prakash
Mr. Md.Faiz Ahmad
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 03-04-2015Let this case be listed on 7th April 2015 and the name of counsel for the NABARD and the Union of India be printed in the daily cause list in the side of respondent.
(Shivaji Pandey, J) Mahesh/-
U