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State of Madhya Pradesh - Section

Section 12 in M.P. Motor Spirit Upkar Adhiniyam, 2018

12. Powers to transfer proceedings.

- The Commissioner may, after due notice to the dealer, by order in writing, transfer any proceedings or class of proceedings under any provisions of this Act or the rules made thereunder, from himself to any other officer and he may likewise transfer any such proceedings (including proceeding already transferred under this section) from one such officer to another officer or to himself.