Kerala High Court
Nithyananda Charitable Society vs Sushama Gloris on 12 January, 2023
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
WP(C) NO. 1488 OF 2011
PETITIONER/S:
NITHYANANDA CHARITABLE SOCIETY
REPRESENTED BY ITS SECRETARY, NITHYANANDA,
BHAVAN, PUTHIYATHERU, CHIRAKKAL POST, KANNUR.
BY ADVS.
SRI.M.RAMESH CHANDER
SMT.K.A.SANJEETHA
RESPONDENT/S:
1 SUSHAMA GLORIS
W/O.JOSEPH, PRE-PRIMARY TEACHER,, NITHYANANDA
BHAVAN ENGLISH MEDIUM SCHOOL,, PUTHIYATHERU
CHIRAKKAL P.O.,KANNUR-670011,, RESIDING AT
CHIRAKKAL, KANNUR.
2 JAYASREE V.K. PRE-PRIMARY TEACHER
AGED 40 YEARS, D/O.SREEDHRAN, NITHYANNADA, BHAVAN
ENGLISH MEDIUM SCHOOL, PUTHIYATHERU,, CHIRAKKAL
P.O., KANNUR-670011.
3 SAJALABAI AGED 35 YEARS DO.SAVITHRI
PRE-PRIMARY TEACHER, NITHYANANDA BHAVAN, ENGLISH
MEDIUM SCHOOL, PUTHIYATHERU,, CHIRAKKAL P.O.,
KANNUR - 670011.
4 THE CENTRAL BOARD OF SECONDARY EDUCATION
REPRESENTED BY ITS SECRETARY, SHISHAK KENDRA,,
NEW DELHI -110092.
BY ADVS.
SRI.U.BALAGANGADHARAN
SRI.G.GIREESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.01.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
-2-
W.P.(C). No. 4527 of 2020
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No.1488 of 2011
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Dated this the 12th day of January, 2023
JUDGMENT
The learned counsel for the petitioner submitted that the petitioner may be permitted to withdraw this writ petition with liberty to approach the competent authority, if there is any fresh cause of action. This writ petition is dismissed as withdrawn leaving open all the contentions of the petitioner.
sd/-
P.V.KUNHIKRISHNAN JUDGE das