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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3)(a) in The Assam Urban Areas Rent Control Act, 1972

(a)The Assam Urban Areas Rent Control Ordinance, 1972, (Assam Ordinance m of 1972) is hereby repealed.