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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Sikkim - Subsection

Section 44(2)(c) in Sikkim Co-Operative Societies Act, 1955

(c)notwithstanding the provisions of sub-clauses 1b to f and 2 a and b a registered society may issue a loan on mortgage or valuable security