Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(g) in The Bihar and Orissa Local Self-Government Act, 1885 (g)[] [Lettered as clause (g) by Bihar Act 21 of 1947.] "Financial year". - "Financial year" means the year commencing on the first day of April;
