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State of Madhya Pradesh - Section

Section 45 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

45. Reconsideration of subjects finally disposed of by Panchayats.

- No subject once finally disposed of by Panchayat shall within six months be reconsidered by it unless the recorded consent of not less than three-fourth of its members entitled to vote has been obtained thereto or unless the prescribed authority has directed its reconsideration.Subordinate Agencies