Section 50(4)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(4)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)capacity building of stakeholders as well as publicity awareness activities of State Adoption Resource Agency for the promotion of adoption in the State; and

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State of Jharkhand - Subsection

Section 50(4)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017