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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999

(1)The letter of offer shall be despatched immediately after filing with Registrar of Companies but not later than 21 days from its filing with Registrar of Companies.