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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(v) in The Rajasthan Agricultural Produce Markets Act, 1961

(v)[ "Director" means the Director of Agricultural Marketing for the State of Rajasthan] [Substituted w.e.f. 9.5.1980 by section 2 of Rajasthan Act No. 2 of 1980 - Published in the Rajasthan Gazette, Part IV-A,Extraordinary, dated 14.8.1980.];