Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Uttar Pradesh - Subsection Section 20(2)(a) in The Bar Council of Uttar Pradesh Election Rules, 1992 (a)shall place on his voting paper the figure '1' in the space opposite the name of the candidate whom he chooses for his first preference, and