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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(5) in Shatabdi Anna Kalash Yojana Rules, 2011

(5)The State Government shall allocate an initial corpus of Rs 10 crore in the State Fund and shall make annual allocations, in consultation with the State Executive Committee. The allocations so made shall form part of the annual non-plan budget of the Disaster Management Department.