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[Cites 0, Cited by 0] [Section 41B] [Entire Act]

State of Chattisgarh - Subsection

Section 41B(1) in The Chhattisgarh Municipalities Act, 1961

(1)President may resign his office by tendering his resignation in writing to the Chief Municipal Officer, who shall forward the same to the State Government and if the President desires he may also send a copy of his resignation directly to the State Government.