Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 15 in DELHI JUDICIAL SERVICE RULES, 1970 15. I3[The Syllabus for the Examination and the Scheme governing the conduct of the Examination shall be as detailed in the Appendix to these Rules.]
