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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

13.

At the end of each month, every overseer, supervisor or engineer shall submit to the check measuring officer and to the officer empowered to make a test check, a list of works that have to be check measured or test check and shall also intimate the check measuring officer all cases of completed works within a week of such completion with final measurements.