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[Cites 0, Cited by 0] [Section 20(11)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(11)(c) in Mizoram Cooperative Societies Act, 2006

(c)where two or more co-operatives are amalgamated into a new co-operative, the registration of the co-operatives so amalgamated shall stand cancelled or deemed to have been dissolved and also cease to exist as corporate bodies.