Section 53B(11) in The Maharashtra Cooperative Societies Rules, 1961
(11)A periodical statement of accounts of the moneys credited into the "Cooperative State Cadre Employment Fund" accounts with each District Central Cooperative Bank shall be sent by that Bank to the relevant Central Society at such intervals as may be determined by the State Level Caderisation Committee. The statement so received shall be forwarded by the relevant Central Society to the State Level Caderisation Committee after due scrutiny.