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[Cites 0, Cited by 0] [Section 425] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 425(f) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(f)A causes a ship to be cast away, intending thereby to cause damage to Z who has lent money on bottomry on the ship. A has committed mischief.